Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Gujarat - Subsection Section 45(2) in Kamdhenu University Act, 2009 (2)The Board shall after considering the report, forward it to the Slate Government with such comments as may be deemed necessary, and the State Government shall cause the report together with its comments to be laid before the Stale Legislature.
