Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(3) in Rajiv Gandhi University of Health Sciences Act, 1994

(3)With effect on and from the date of commencement of this Act, all colleges and autonomous institutions of health sciences previously admitted to the privileges of or affiliated to the Universities of Mysore, Bangalore, Karnataka, Mangalore, Gulbraga and Kuvempu shall be deemed to be admitted to the privileges of or affiliated to the University.