Supreme Court - Daily Orders
Dlf Universal Ltd. vs Atul Ltd.Th. G.M on 14 July, 2020
Bench: N.V. Ramana, Surya Kant, Krishna Murari
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL No.1920 OF 2010
DLF UNIVERSAL LTD. … APPELLANT
Versus
ATUL LTD.TH. G.M … RESPONDENT
O R D E R
Learned counsel for the appellant seeks permission to
withdraw the appeal.
Permission is granted.
The appeal is accordingly dismissed as withdrawn.
.........................J.
(N.V.RAMANA)
........................J.
(SURYA KANT)
........................J.
(KRISHNA MURARI)
NEW DELHI;
JULY 14, 2020.
Signature Not Verified
Digitally signed by
DEEPAK SINGH
Date: 2020.07.16
16:36:41 IST
Reason:
ITEM NO.102 Virtual Court 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).1920/2010
DLF UNIVERSAL LTD. Appellant(s)
VERSUS
ATUL LTD.TH. G.M Respondent(s)
Date : 14-07-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE KRISHNA MURARI
For Appellant(s) Mr. Aman Gupta, Adv.
Mr. Kamal Budhiraja, Adv.
Mr. Abhinav Sharma, Adv.
Mr. Rohit Mahajan, Adv.
For M/S. Dua Associates, AOR
For Respondent(s) Ms. Puja Sharma, AOR
Mr. Mohit Choudhary, Adv.
Mr. Kunal Sachdeva, Adv.
Mr. Imran, Adv.
Mr. Balvinder Singh Suri, Adv.
Mr. Anup Kumar Mishra, Adv.
Ms. Garima Sharma, Adv.
Ms. Srishti Gupta, Adv.
Mr. Shyam Singh Yadav, Adv.
Mr. Parveen Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The appeal is dismissed as withdrawn in terms of the signed order.
(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS ASSISTANT REGISTRAR (Signed order is placed on the file)