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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Oil Mines Regulations, 2017

(2)The Installation manager appointed under sub-regulation (1) shall hold a degree or diploma in engineering or a degree in science of an educational institution recognised by the Central Government and has experience in the management or supervision of operations in oil mines for a period of not less than five years in case of diploma in engineering and degree in science; and two years in case of degree in engineering.