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Allahabad High Court

Commissioner Of Income Tax(Central) ... vs M/S Nawal Kishore & ... on 10 May, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- INCOME TAX APPEAL No. - 11 of 2005

Petitioner :- Commissioner Of Income Tax(Central) 7/81-B,Tilak Nagar
Respondent :- M/S Nawal Kishore & Sons,Jesellery,58/45,Birahana Raod
Petitioner Counsel :- P.Agarwal
Respondent Counsel :- Amit Shukla,S.K.Garg,Waseeq Uddin Ahmed

Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra,J. It has been stated that the application is pending before the Hon'ble Chief Justice for decision.

List in the second week of July, 2010. Order Date :- 10.5.2010 VB/-