Allahabad High Court
Commissioner Of Income Tax(Central) ... vs M/S Nawal Kishore & ... on 10 May, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 11 of 2005 Petitioner :- Commissioner Of Income Tax(Central) 7/81-B,Tilak Nagar Respondent :- M/S Nawal Kishore & Sons,Jesellery,58/45,Birahana Raod Petitioner Counsel :- P.Agarwal Respondent Counsel :- Amit Shukla,S.K.Garg,Waseeq Uddin Ahmed Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra,J. It has been stated that the application is pending before the Hon'ble Chief Justice for decision.
List in the second week of July, 2010. Order Date :- 10.5.2010 VB/-