Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 7 in Haryana Electricity Regulatory Commission (Officers and Employees Conditions of Service) Regulations, 1999

7.

The appointing authority, disciplinary authority, appellate authority, and reviewing authority, in respect of the officers and employees of the Commission, until otherwise determined by the Commission, shall be as specified in Annexure 'C'.