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[Cites 0, Cited by 0] [Section 462] [Entire Act]

State of Uttar Pradesh - Subsection

Section 462(4) in The General Rules (Civil), 1957

(4)Latest editions of the Manual of Government Orders, Book Circulars of Board of Revenue, Civil Service Regulations, Treasury Manual, Financial Hand Books, Standing Orders of the Accountant-General and of the Directions and Manuals (including circulars) of the various departments; also single copies of superseded editions of the above.