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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(n) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(n)'Ground Water Quality Sensitive Zone' means such an area where quality of ground water is affected with high levels/excessive concentration of chemical elements, physio chemical constituents, heavy metals and bacteriological contamination, resulted due to geogenic or anthropogenic causes;