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State of Karnataka - Section

Section 19 in University of Horticultural Sciences Act, 2009

19. Functions of the Extension Council.

- The Extension Council shall consider and make recommendations in respect of,-
(i)the Extension Education Programmes and Projects of the University;
(ii)co-ordination of Extension Education activities for improvement of Horticulture and allied branches and for the development of rural Communities;
(iii)development of farmers Education and Training and Advisory Services;
(iv)identification and resolution of field problems and transmission of information;
(v)methodology of Extension Education;
(vi)evaluation of the Horticulture/Thotagarike Vignana Kendra/Extension education unit functions;
(vii)Any other matter referred to it by the Vice-Chancellor or Board or any other authority of the University.