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[Cites 0, Cited by 0] [Section 563] [Entire Act]

Bengal Presidency - Subsection

Section 563(ii) in Police Regulations, Bengal , 1943

(ii)At stations where His Excellency entrains or alights, an Inspector shall attend with a sufficient force of police to keep clear the space in front of His Excellency's saloon, and to regulate the carriage traffic. The Superintendent shall not attend, unless, the occasion is public.