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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 8(1)(a) in The Dadra and Nagar Haveli Real Estate (Regulation and Development) (General) Rules, 2016

(a)the brief details of his enterprise including its name, registered address, type of enterprise (proprietorship, societies, partnership, company etc.);