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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Municipalities (Check-Measurement of Works) Rules, 1972

9.

(1)Measurement of all Jungle to be cleared, whether the jungle is solid or patches, shall be recorded by the overseers or supervisors or by the Municipal Engineer where there is no engineering subordinate, in a measurement book before clearance.
(2)The Municipal Engineer or other check-measuring officer shall then check-measure the work before clearance.
(3)The check-measuring officer shall inspect the clearance of the jungle before payment is made for the same.