Madhya Pradesh High Court
Nikki @ Nikku vs The State Of Madhya Pradesh on 16 December, 2024
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 MCRC-53962-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 53962 of 2024 (NIKKI @ NIKKU Vs THE STATE OF MADHYA PRADESH ) Dated : 16-12-2024 Parties through their counsel.
Counsel for the State prays for and is granted a weeks time to produce the case diary.
List after a week.
(MANINDER S. BHATTI) JUDGE Astha Signature Not Verified Signed by: ASTHA SEN Signing time: 17-12- 2024 15:12:31