Gujarat High Court
Wind World (India) Limited vs State Of Gujarat & 4 on 23 May, 2014
Author: S.G.Shah
Bench: S.G.Shah
C/CA/5584/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR DIRECTION) NO. 5584 of 2014
In SPECIAL CIVIL APPLICATION NO. 7280 of 2014
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WIND WORLD (INDIA) LIMITED....Applicant(s)
Versus
STATE OF GUJARAT & 4....Respondent(s)
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Appearance:
VIRAL K SHAH, ADVOCATE for the Applicant(s) No. 1
MS ASMITA PATEL, ASST.GOVERNMENT PLEADER for the Respondent(s)
No. 1
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CORAM: HONOURABLE MR.JUSTICE S.G.SHAH
Date : 23/05/2014
ORAL ORDER
Notice, returnable on 28.5.2014. Learned AGP Ms.Patel waives service of notice for respondent Nos.1,2,3 and 5. They are required to disclose on record on or before next date that what steps they have taken pursuant to letter dated 10.5.2014, copy of which is annexed at Annexure A with this petition.
(S.G.SHAH, J.) binoy Page 1 of 1