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Union of India - Section

Section 77 in The Railway Protection Force Rules, 1987

77. Deputation of members of the Force to other departments.

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77.1No member of the Force shall directly approach any other department fordeputation.
77.2With the prior approval of the Director-General or the concerned [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)], is as the case may be, members of the Force may be allowed toproceed on deputation in public interest to other departments of the Railways or toother Government departments on such terms and conditions as may be offered by theborrowing department.