Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 11 in The Orissa Labour Welfare Fund Act, 1996

11. Grants and advances by the Government.

- The Government may, from time to time, make grants or advance loans to the Board to the extent, of the Fund available for the purposes of this Act on such terms and conditions as the Government may, in each case, determine.