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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

(1)For the candidates who have passed the Qualifying Examination from any of the Boards mentioned in the sub-rule (2) of Rule 5, on the basis of marks obtained in the Common Management Aptitude Test (CMAT).