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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(7) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(7)The clinical establishment shall obtain a written or computer generated acknowledgement regarding submission of such report mentioned in sub-rule (6) and shall submit a copy of such acknowledgement along with the application for renewal of license under rule 34.