Allahabad High Court
Sugvir Singh vs State Of U.P. And 3 Others on 11 April, 2016
Author: Pradeep Kumar Singh Baghel
Bench: Pradeep Kumar Singh Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 14364 of 2016 Petitioner :- Sugvir Singh Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Krishna Mohan Misra Counsel for Respondent :- C.S.C.,Sanjai Singh Hon'ble Pradeep Kumar Singh Baghel,J.
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Order Date :- 11.4.2016 AU