Supreme Court - Daily Orders
Roshan Lal Sharma vs Dharmendra Jugal Kishore Sharma on 13 November, 2019
Author: M.R. Shah
Bench: M.R. Shah
ITEM NO.50 COURT NO.9 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 154446/2019, in SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s).
3704/2019
ROSHAN LAL SHARMA Petitioner(s)
VERSUS
DHARMENDRA JUGAL KISHORE SHARMA & ANR. Respondent(s)
(IA No. 154446/2019 - CONDONATION OF DELAY IN REFILING / CURING
THE DEFECTS)
Date : 13-11-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
[IN CHAMBERS]
For Petitioner(s) Mr. Anil Kumar Chunduru, Adv.
Mr. Hitendra Nath Rath, Adv.
Mr. Neeraj Kr. Jha, Adv.
Mr. Hitendra Nath Rath, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling the special leave petition is condoned. Registry to process the matter further.
(RASHMI DHYANI) (K. RAMA KRISHNA)
SENIOR PERSONAL ASSISTANT BRANCH OFFICER
Signature Not Verified
Digitally signed by
MUKESH KUMAR
Date: 2019.11.21
18:37:13 IST
Reason: