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Supreme Court - Daily Orders

Roshan Lal Sharma vs Dharmendra Jugal Kishore Sharma on 13 November, 2019

Author: M.R. Shah

Bench: M.R. Shah

     ITEM NO.50                           COURT NO.9                 SECTION II-B

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     IA 154446/2019, in SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s).
     3704/2019

     ROSHAN LAL SHARMA                                                Petitioner(s)

                                                 VERSUS

     DHARMENDRA JUGAL KISHORE SHARMA & ANR.                           Respondent(s)

     (IA No. 154446/2019 - CONDONATION OF DELAY IN REFILING /                CURING
     THE DEFECTS)

     Date : 13-11-2019 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE M.R. SHAH
                                        [IN CHAMBERS]

     For Petitioner(s)             Mr.   Anil Kumar Chunduru, Adv.
                                   Mr.   Hitendra Nath Rath, Adv.
                                   Mr.   Neeraj Kr. Jha, Adv.
                                   Mr.   Hitendra Nath Rath, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay in refiling the special leave petition is condoned. Registry to process the matter further.

          (RASHMI DHYANI)                                            (K. RAMA KRISHNA)
     SENIOR PERSONAL ASSISTANT                                        BRANCH OFFICER




Signature Not Verified

Digitally signed by
MUKESH KUMAR
Date: 2019.11.21
18:37:13 IST
Reason: