Calcutta High Court (Appellete Side)
Ranjit & Co vs Mrs. Kanta Devi Berlia on 17 January, 2025
Author: Soumen Sen
Bench: Soumen Sen
01 17.01.2025 FMA 847 of 2024
Ct-37 with
IA No. CAN 1 of 2024
CAN 2 of 2024
(Assigned)
ar
Ranjit & Co.
Vs.
Mrs. Kanta Devi Berlia
Mr. Arkaprava Sur
Mr. Sayantan Kar
... For the Appellant
Mr. Sarbopriyo Mukherjee
Mr. A. Agarwalla
Mr. B.N. Joshi
Mr. Varun Kothari
Miss D. Mukherjee
... For the Respondent
Ms. Soni Ojha Ms. Sambrita B. Chatterjee ... For the Proposed Respondent nos. 2 and 3
1. This appeal has been assigned to the Bench presided over by one of us (Soumen Sen, J.) by the administrative order of the Hon'ble Chief Justice on 10.01.2025. Pursuant to the said direction, the department has placed this matter today in the list.
2. An adjournment is prayed for on behalf of the appellant.
3. Let this matter be listed under the heading "Application" after fortnight.
(Soumen Sen, J.) (Biswaroop Chowdhury, J.) 2