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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Odisha - Subsection

Section 43(7) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(7)All cinema, theatre or auditoria buildings shall conform to IS; 4898-1968 and acaustica design of such buildings shall adhere to the requirements of IS; 2526-1963.