Patna High Court - Orders
Maa Bhagwati Spongiron Pvt. Ltd. vs The State Of Bihar on 27 June, 2025
Author: Rajeev Ranjan Prasad
Bench: Rajeev Ranjan Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.4147 of 2019
In
Civil Writ Jurisdiction Case No.16643 of 2019
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Maa Bhagwati Spongiron Pvt. Ltd. having its registered office at Ramtomhaha, Near
Pakahana Dahla, P.S.- Meenapur, District- Muzaffarpur, through its Managing
Director namely Rahul Punia,aged about 37 years (Male), Son of Sri Ompal Singh,
resident at 49, Baparsa, P.O. and P.S.- Daurala, District- Meerut, U.P. having local
office at C/o Maa Bhagwati Spongiron Pvt. Ltd., Ramtomhaha, Near Pakahana
Dahla, P.S.- Meenapur, District- Muzaffarpur. ... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary Mr. Narmdeshwar Lal, Industrial
Department, Government of Bihar, Patna.
2. North Bihar Power Distribution Company Ltd., through the Chairman Mr. Sandeep
Kumar R. Pudakalkatti, HT Cell, Vidyut Bhawan, Bailey Road, Patna, Bihar.
3. M/s Muzaffarpur Vidyut Vitran Ltd., a Frenchise of North Bihar Powr Distribution
Company Ltd. earlier known as Essel Vidyut Vitran (Muzaffarpur) Ltd. through the
authorized representative Mr. Sonal Khurana, having office at Muzaffarpur,Vidyut
Vitran Ltd. Near Circuit House, Power House Chowk, Muzaffarpur- 842001.
4. Mr. Manoj Kuamr, son of not known, The Executive Engineer, HT North Bihar
Power Distribution Company Ltd., Patna, Bihar.
5. Mr. Prabhat Kumar, son of not known, The Executive Senior Engineer, HT North
Bihar Power Distribution Company Ltd., Patna, Bihar.
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Y.V. Giri, Sr. Advocate
Mr. Rajat Kumar Tiwary, Advocate
For the Opposite Party/s : Mr.Anand Kumar Ojha, Sr. Advocate
Mr. Ashok Kumar Karna, Advocate
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CORAM: HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
ORAL ORDER
3 27-06-2025Mr. Y.V. Giri, learned senior counsel for the petitioner seeks permission to withdraw this application.
2. Permission is granted.
3. This application is dismissed as withdrawn.
(Rajeev Ranjan Prasad, J) arvind/-
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