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Patna High Court - Orders

Maa Bhagwati Spongiron Pvt. Ltd. vs The State Of Bihar on 27 June, 2025

Author: Rajeev Ranjan Prasad

Bench: Rajeev Ranjan Prasad

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                           Miscellaneous Jurisdiction Case No.4147 of 2019
                                                   In
                             Civil Writ Jurisdiction Case No.16643 of 2019
                  ======================================================
                  Maa Bhagwati Spongiron Pvt. Ltd. having its registered office at Ramtomhaha, Near
                  Pakahana Dahla, P.S.- Meenapur, District- Muzaffarpur, through its Managing
                  Director namely Rahul Punia,aged about 37 years (Male), Son of Sri Ompal Singh,
                  resident at 49, Baparsa, P.O. and P.S.- Daurala, District- Meerut, U.P. having local
                  office at C/o Maa Bhagwati Spongiron Pvt. Ltd., Ramtomhaha, Near Pakahana
                  Dahla, P.S.- Meenapur, District- Muzaffarpur.                    ... ... Petitioner/s
                                                        Versus
            1.    The State of Bihar through the Principal Secretary Mr. Narmdeshwar Lal, Industrial
                  Department, Government of Bihar, Patna.
            2.    North Bihar Power Distribution Company Ltd., through the Chairman Mr. Sandeep
                  Kumar R. Pudakalkatti, HT Cell, Vidyut Bhawan, Bailey Road, Patna, Bihar.
            3.    M/s Muzaffarpur Vidyut Vitran Ltd., a Frenchise of North Bihar Powr Distribution
                  Company Ltd. earlier known as Essel Vidyut Vitran (Muzaffarpur) Ltd. through the
                  authorized representative Mr. Sonal Khurana, having office at Muzaffarpur,Vidyut
                  Vitran Ltd. Near Circuit House, Power House Chowk, Muzaffarpur- 842001.
            4.    Mr. Manoj Kuamr, son of not known, The Executive Engineer, HT North Bihar
                  Power Distribution Company Ltd., Patna, Bihar.
            5.    Mr. Prabhat Kumar, son of not known, The Executive Senior Engineer, HT North
                  Bihar Power Distribution Company Ltd., Patna, Bihar.
                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :       Mr.Y.V. Giri, Sr. Advocate
                                                   Mr. Rajat Kumar Tiwary, Advocate
                  For the Opposite Party/s :       Mr.Anand Kumar Ojha, Sr. Advocate
                                                   Mr. Ashok Kumar Karna, Advocate
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
                                        ORAL ORDER

3    27-06-2025

Mr. Y.V. Giri, learned senior counsel for the petitioner seeks permission to withdraw this application.

2. Permission is granted.

3. This application is dismissed as withdrawn.

(Rajeev Ranjan Prasad, J) arvind/-

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