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State of Bihar - Section

Section 60 in Management and Working of the Forests

60. Revenue Remittances to treasuries.

- All entries in the cash book of "remittances of revenue to treasuries" will be supported by vouchers, in the Treasury challan or advice list form. The name of the treasury and the treasury number and date of each challan or advice list will invariably be entered in the cash book in the column of "Particulars"; and when revenue is remitted to a sub-treasury or tahsil the name of the district treasury to which it is subordinate must also be given.