Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act] State of Goa - Subsection Section 45(2)(iv) in Goa Co-operative Societies Rules, 2003 (iv)Constitution of a provisional board of directors until regular elections are held under the bye-laws or under section 66 of the Act.