Section 143 in Uttarakhand Panchayati Raj Act, 2016
143. Powers of Panchayats to co-operate with other authorities and to assist institutions not managed by it.
- The Panchayats may, subject to any rules made in this behalf-(a)unite with any other' Panchayats as the case may be, or other local authority in works or undertakings which benefit all the areas controlled by it and such authority;(b)contribute to any work or institution.
