Section 2(1)(a) in The Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(a)"the Act" means the Orissa State Tax on Profession, Trades, Callings and Employments Act, 2000;

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