Bombay High Court
The State Of Maharashtra vs Saquib Abdul Hamid Nachan And Ors on 27 August, 2019
Bench: B.P. Dharmadhikari, Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION IN APPEAL NO. 1213 OF 2018
In
CR. APPEAL 648 OF 2016
Farhan Abdul Malik Khot ....Appellant
V/S
The State Of Maharashtra ....Respondent
WITH CR. APPEAL NO. 144 OF 2011 The State Of Maharashtra ....Appellant V/S Saquib Abdul Hamid Nachan ....Respondent WITH CR. APPEAL NO. 654 OF 2016 The State Of Maharashtra ....Appellant V/S Saquib Abdul Hamid Nachan And Ors ....Respondent WITH CR. APPEAL NO. 281 OF 2016 Ateef Nasir Mulla ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 303 OF 2016 Page 1/3 ::: Uploaded on - 27/08/2019 ::: Downloaded on - 28/08/2019 03:43:28 ::: Hasib Zubeir Mulla ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 341 OF 2016 Gulam Akbar Abdul Sattar Khotal ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 696 OF 2016 Wahid Abdul Jabbar Ansari ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 454 OF 2018 Muzammil Akhtar Abdul Rahim Ansari ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 335 OF 2016 Saquib Abdul Hamid Nachan ....Appellant V/S The State Of Maharashtra ....Respondent WITH APPLN FOR LEAVE TO APPEAL(STATE) NO. 82 OF 2018 Page 2/3 ::: Uploaded on - 27/08/2019 ::: Downloaded on - 28/08/2019 03:43:28 ::: The State Of Maharashtra ....Appellant V/S Saquib Abdul Hamid Nachan And Ors. ....Respondent WITH CR. APPEAL NO. 647 OF 2019 Mohammed Kamil S/o. Mohammed Jamil ....Appellant Shaikh V/S The State Of Maharashtra ....Respondent Ashish Raghuvanshi For Appellant Adv. Isha Khandelwal h/f Wahab Khan in Apeal 696/2016 Adv. Tahera Qureshi in ALS 82/2016,Apeal 335/2016,Apeal 303/2016,Apeal 341/2016 Adv. Adeeba Khan h/f Sharif Shaikh in Apeal 654/2016 & Apeal 454/2018 Adv. Adeeba Khan h/f Mateen Shaikh in Apeal 647/2019 Spl. P.P. Rohini Salian for state CORAM : B.P. DHARMADHIKARI & SANDEEP KASHINATH SHINDE, JJ DATE : 27th August, 2019 P.C. :
At the request of learned Special P.P., Stand over to 24/09/2019 along with Appa 1201/2019 in Apeal 696/2016.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 27/08/2019 ::: Downloaded on - 28/08/2019 03:43:28 :::