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State of Assam - Section

Section 1 in Assam Industries (Tax Reimbursement for Eligible Units) Scheme, 2017

1. Short title and commencement.

(1)This Scheme may be called the Assam Industries (Tax Reimbursement for Eligible Units) Scheme, 2017.
(2)This Scheme shall be deemed to have come into force with effect from 1st July, 2017.