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[Cites 0, Cited by 0] [Section 183] [Entire Act]

Union of India - Subsection

Section 183(7) in Bharatiya Nagarik Suraksha Sanhita, 2023

(7)The Magistrate recording a confession or statement under this section shall forward it to the Magistrate by whom the case is to be inquired into or tried.[Similar to Section 164 from Old CrPC-Also Refer]