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Calcutta High Court (Appellete Side)

Anuttor (A Public Charitable Trust) vs The Union Of India And Others on 21 November, 2022

Author: Prakash Shrivastava

Bench: Prakash Shrivastava

November 21, 2022
Sl. No. 37
Court No.1
s.biswas
                                       WPA (P) 423 of 2022

                                Anuttor (a public charitable trust)
                                               vs.
                                 The Union of India and others


                     Mr. Tathagata Mazumdar,
                     Mr. Sourav Mondal, Advocates
                                                                ... for the petitioner
                     Mr. Avinash Kankani, Advocate
                                                            ... for the Union of India
                     Mr. Malay Dhar,
                     Mr. Anupam Som, Advocate
                                                         ... for the respondent No.17

The affidavit of service filed by the petitioner discloses at page nos.15, 25 and 26 that three respondents are not served.

Hence, learned counsel for the petitioner is directed to serve the unserved respondents and file a fresh affidavit of service on the next date.

List on 6th February, 2023.

(Prakash Shrivastava, C.J.) (Rajarshi Bharadwaj, J.)