Calcutta High Court (Appellete Side)
Anuttor (A Public Charitable Trust) vs The Union Of India And Others on 21 November, 2022
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
November 21, 2022
Sl. No. 37
Court No.1
s.biswas
WPA (P) 423 of 2022
Anuttor (a public charitable trust)
vs.
The Union of India and others
Mr. Tathagata Mazumdar,
Mr. Sourav Mondal, Advocates
... for the petitioner
Mr. Avinash Kankani, Advocate
... for the Union of India
Mr. Malay Dhar,
Mr. Anupam Som, Advocate
... for the respondent No.17
The affidavit of service filed by the petitioner discloses at page nos.15, 25 and 26 that three respondents are not served.
Hence, learned counsel for the petitioner is directed to serve the unserved respondents and file a fresh affidavit of service on the next date.
List on 6th February, 2023.
(Prakash Shrivastava, C.J.) (Rajarshi Bharadwaj, J.)