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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(b) in The C.G. Land Revenue Code, 1959

(b)"agriculture" includes-
(i)the raising of annual or periodical crops including betel leaves (Pan) and waternuts (singhara) and garden produce;
(ii)horticulture;
(iii)the planting and upkeep of orchards; and
(iv)the reserving of land for fodder, grazing or thatching grass;
(v)the use of land for poultry, fisheries or animal husbandry in an area situated more than five kilometres away from the periphery of urban areas;