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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Rajasthan - Subsection

Section 99(iii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(iii)The page-wise totals for the entire village shall be entered in the Naksha Jinswar in such a way that the totals at the end of each page in the Khasra are carried over and entered in the first line of the following page so that the totals for the preceding page or page might also be included in the totals for that page, and the adding up of all the page-wise totals for arriving at the totals for the entire viliage at the end, might be facilitated.