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Gauhati High Court

Union Of India vs M/S R.N. Choudhury on 27 May, 2019

Author: Suman Shyam

Bench: Suman Shyam

                                                                               Page No.# 1/2

GAHC010029652017




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                    Case No. : Arb.A. 10/2017

             1:UNION OF INDIA
             REPRESENTED BY GENERAL MANAGER NORTH EAST FRONTIER
             RAILWAY, MALIGAON, GUWAHATI BY ITS SENIOR DIVISIONAL ENGINEER
             COORDINATION KATIHAR DIVISION

             VERSUS

             1:M/S R.N. CHOUDHURY
             CALTEX CHOWK NEAR BRIJ MOHAN THIRANI, P.O. and DIST.
             KISHANGANJ BIHAR, PIN 855107



Advocate for the Petitioner   : MR.R SARMA

Advocate for the Respondent : MS.G SUTRADHAR




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                            ORDER

27.05.2019 Heard Mr. R. Sarma, learned counsel for the appellant. Also heard Ms. S. Roy, learned counsel for the sole respondent.

It appears that this appeal has already been admitted and the LCR has also been received.

Page No.# 2/2 In view of the above, Registry to list the appeal for hearing in usual course.

JUDGE Comparing Assistant