Gauhati High Court
Union Of India vs M/S R.N. Choudhury on 27 May, 2019
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/2
GAHC010029652017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Arb.A. 10/2017
1:UNION OF INDIA
REPRESENTED BY GENERAL MANAGER NORTH EAST FRONTIER
RAILWAY, MALIGAON, GUWAHATI BY ITS SENIOR DIVISIONAL ENGINEER
COORDINATION KATIHAR DIVISION
VERSUS
1:M/S R.N. CHOUDHURY
CALTEX CHOWK NEAR BRIJ MOHAN THIRANI, P.O. and DIST.
KISHANGANJ BIHAR, PIN 855107
Advocate for the Petitioner : MR.R SARMA
Advocate for the Respondent : MS.G SUTRADHAR
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
27.05.2019 Heard Mr. R. Sarma, learned counsel for the appellant. Also heard Ms. S. Roy, learned counsel for the sole respondent.
It appears that this appeal has already been admitted and the LCR has also been received.
Page No.# 2/2 In view of the above, Registry to list the appeal for hearing in usual course.
JUDGE Comparing Assistant