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State of Goa - Section

Section 13 in The Goa, Daman and Diu Land Revenue (Record of Rights and Register of Cultivators) Rules, 1969

13.

In case the Mamlatdar decides to certify the mutation entry, he shall make an endorsement under his signature in Column 4 of mutation register maintained in Form IX, to the effect that the mutation entry as modified by him is certified by him.