Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Amla Grading and Marking Rules, 2008 8. Amla dried and powder may be graded and marked as per buyer's requirements for export provided minimum requirements specified in the relevant Schedule are met under non-specified grade.
