Section 24(1)(a) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 24(1)(a) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(a)meeting the cost of higher education, including where necessary, the travelling expenses of the subscriber or any child of the subscriber in the following cases, namely:-

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Telecom Regulatory Authority Of India - Subsection

Section 24(1)(a) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003