[Cites 0, Cited by 0]
[Section 17]
[Entire Act]
State of Haryana - Subsection
Section 17(2) in The Punjab Agricultural Produce Markets (General) Rules, 1962
| Category of licences | Licence per annum | fee per quarter of the years or part thereof | Security |
| Rs. | Rs. | Rs. | |
| (i) Factory including ginning factory sheller, huller,flour mill, oil expeller, Dall Mill or cold storage for sale,purchase storage or processing of agricultural produce. | 100 | 25 | 500 |
| (ii) Commission agent, Kacha Arhtia or other whole sale dealerfor sale, purchase or storage of agricultural produce | 60 | 15 | 00 |
| (iii) [other dealers whose annual turn over of agriculturalproduce exceeds rupees **[sixty thousand] but does not exceedsrupees one lakh] | 20 | 5 | 100 |