Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 33 in Punjab Urban Planning and Development Authority Building Rules, 2013 33. Use of glass. - Glass used in buildings shall conform to the relevant provisions of the Bureau of Indian Standard Code or the National Building Code, 2005.
