Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 34 in THE MARINE AIDS TO NAVIGATION ACT, 2021 34. Fees. The fees to be charged for providing assistance to ships for rendering special services to vessels shall be at such rates as may be prescribed.
