Section 1 in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006
1. Short title, extent and application.
(1)This Scheme may be called the Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006.(2)It extends to the whole of the State of Tamil Nadu (except Chennai District).(3)It shall apply to all agricultural labourers and farmers as defined under sub-clauses (b) and (f) of clause 2.
