Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Shakti Yezdani vs Jayanand Jayant Salgaonkar on 10 August, 2023

Bench: Hrishikesh Roy, Pankaj Mithal

     ITEM NO.101                                 COURT NO.6                      SECTION III

                                   S U P R E M E C O U R T O F            I N D I A
                                           RECORD OF PROCEEDINGS

                                           Civil Appeal No(s). 7107/2017

     SHAKTI YEZDANI                 & ANR.                                       Appellant(s)

                                                         VERSUS

     JAYANAND JAYANT SALGAONKAR                    & ORS.                        Respondent(s)

     ([PART-HEARD                 BY   :    HON'BLE    HRISHIKESH   ROY    AND    HON'BLE   PANKAJ
     MITHAL,JJ.])

     Date : 10-08-2023 This appeal was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE HRISHIKESH ROY
                             HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Appellant(s)                      Mr. Abhimanyu Bhandari, Adv.
                                           Ms. Rooh-e-hina Dua, AOR
                                           Mr. Arav Pandit, Adv.
                                           Mr. Harshit Khanduja, Adv.

     For Respondent(s)                     Mr. Rohit Anil Rathi, AOR
                                           Mrs. Aditi Dani, Adv.
                                           Mrs. Ranu Purohit, Adv.

                                           Mr. Aniruddha A. Joshi, Adv.
                                           Mr. Rajeev Maheshwaranand Roy, AOR

                              UPON hearing the counsel the Court made the following

                                                      O R D E R

Arguments concluded.

Judgment reserved.

Written submissions, if any, be filed on or before 17.08.2023.

(NITIN TALREJA) (KAMLESH RAWAT) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NITIN TALREJA Date: 2023.08.10 16:59:35 IST Reason: