Supreme Court - Daily Orders
Shakti Yezdani vs Jayanand Jayant Salgaonkar on 10 August, 2023
Bench: Hrishikesh Roy, Pankaj Mithal
ITEM NO.101 COURT NO.6 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7107/2017
SHAKTI YEZDANI & ANR. Appellant(s)
VERSUS
JAYANAND JAYANT SALGAONKAR & ORS. Respondent(s)
([PART-HEARD BY : HON'BLE HRISHIKESH ROY AND HON'BLE PANKAJ
MITHAL,JJ.])
Date : 10-08-2023 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s) Mr. Abhimanyu Bhandari, Adv.
Ms. Rooh-e-hina Dua, AOR
Mr. Arav Pandit, Adv.
Mr. Harshit Khanduja, Adv.
For Respondent(s) Mr. Rohit Anil Rathi, AOR
Mrs. Aditi Dani, Adv.
Mrs. Ranu Purohit, Adv.
Mr. Aniruddha A. Joshi, Adv.
Mr. Rajeev Maheshwaranand Roy, AOR
UPON hearing the counsel the Court made the following
O R D E R
Arguments concluded.
Judgment reserved.
Written submissions, if any, be filed on or before 17.08.2023.
(NITIN TALREJA) (KAMLESH RAWAT) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NITIN TALREJA Date: 2023.08.10 16:59:35 IST Reason: