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State of Punjab - Section

Section 7 in Maharaja Ranjit Singh State Technical University Act, 2014

7. Officers of the University.

- The following shall be the officers of the University, namely:-
(i)the Chancellor;
(ii)the Vice-Chancellor;
(iii)the Registrar; and
(iv)such other persons in the service of the University, as may be declared by the regulations to be the officers of the University.