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[Cites 0, Cited by 0] [Section 30(7)] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(7)(a) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(a)the coverage of the outhouse shall not exceed 32.5 sq. metre and the height shall not exceed 3.3 metre;