Section 5 in The Salaries And Allowances Of Minister Act, 1952
5. [ Sumptuary allowance to Ministers. [Substituted by Act 76 of 1985, s.3(w.e.f. 26.12.1985) ]
There shall be paid a sumptuary(a)the Prime Minister Rupees one thousand five hundred per mensem;(b)every other Minister Rupees one thousand who is a member of per mensem; the Cabinet(c)a Minister of State Rupees five hundred per mensem;(d)a Deputy Minister Rupees three hundred per mensem.]
