Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 11 in The Assam Alienation of Land (Regulation) Act, 1980 11. Bar of jurisdiction of courts. - No order made under this Act shall be called in question in any civil or criminal court.
