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Supreme Court - Daily Orders

Ramesh Kumar And Anr. Etc. vs State Of Haryana And Ors. Etc. on 12 March, 2018

Author: S. Abdul Nazeer

Bench: S. Abdul Nazeer

     ITEM NO.35                             COURT NO.9                  SECTION IV-B

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

             Petition(s) for Special Leave to Appeal (C)           No(s).     41777/2016

     RAMESH KUMAR AND ANR. ETC.                                          Petitioner(s)

                                                    VERSUS

     STATE OF HARYANA AND ORS. ETC.                                      Respondent(s)



     Date : 12-03-2018 This petition was called on for hearing today.

     CORAM :
                                  HON'BLE MR. JUSTICE S. ABDUL NAZEER
                                              [IN CHAMBER]

     For Petitioner(s)                 Mr. Rakesh Kumar Yadav, Adv.
                                       Dr. Kailash Chand, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel appearing for the petitioners prays for and is granted further four weeks' time to cure the defects as pointed out by the Registry.

     (R. NATARAJAN)                                                     (RENUKA SADANA)
     COURT MASTER (SH)                                                   ASST.REGISTRAR




Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
Date: 2018.03.13
15:37:47 IST
Reason: