Supreme Court - Daily Orders
Ramesh Kumar And Anr. Etc. vs State Of Haryana And Ors. Etc. on 12 March, 2018
Author: S. Abdul Nazeer
Bench: S. Abdul Nazeer
ITEM NO.35 COURT NO.9 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 41777/2016
RAMESH KUMAR AND ANR. ETC. Petitioner(s)
VERSUS
STATE OF HARYANA AND ORS. ETC. Respondent(s)
Date : 12-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
[IN CHAMBER]
For Petitioner(s) Mr. Rakesh Kumar Yadav, Adv.
Dr. Kailash Chand, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioners prays for and is granted further four weeks' time to cure the defects as pointed out by the Registry.
(R. NATARAJAN) (RENUKA SADANA)
COURT MASTER (SH) ASST.REGISTRAR
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.03.13
15:37:47 IST
Reason: