Patna High Court - Orders
Rama Nand Singh &Amp; Ors vs State Of Bihar on 30 June, 2010
Author: Gopal Prasad
Bench: Gopal Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Cr. Misc. No.19182 of 2010
RAMA NAND SINGH & ORS.
Versus
THE STATE OF BIHAR
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/3/ 30.06.2010 As prayed by the learned counsel for the petitioners, put up after one week.
(Gopal Prasad, J. ) S.A.