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Patna High Court - Orders

Rama Nand Singh &Amp; Ors vs State Of Bihar on 30 June, 2010

Author: Gopal Prasad

Bench: Gopal Prasad

             IN THE HIGH COURT OF JUDICATURE AT PATNA
                        Cr. Misc. No.19182 of 2010
                       RAMA NAND SINGH & ORS.
                                  Versus
                         THE STATE OF BIHAR
                                   ****

/3/ 30.06.2010 As prayed by the learned counsel for the petitioners, put up after one week.

(Gopal Prasad, J. ) S.A.