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State of Punjab - Section

Section 876 in Punjab Jail Manual, 1996

876. Prisoners to get old clothing at certain times.

- Every prisoner who is employed on any form of labour which is destructive of clothing or specially liable to soil it, such as mixing mortar, scavenging and cooking, may, in addition to the ordinary scale of clothing, be supplied with a part worn dosuti coat and trousers (dyed light blue) for wear during working hours; cooks may also be allowed an apron of coarse white dosuti cloth.