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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(91) in Punjab Urban Planning and Development Building Rules, 2018

(91)"habitable room" means a room occupied or designed for occupancy by one or more persons for study, living, sleeping, eating, kitchen but not including bathrooms, water-closet compartments, laundries, serving and store pantries, corridors, cellars, attics, and spaces that are not used frequently or during extended periods;